Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1 in The U.P. Civil Procedure Alternative Dispute Resolution Rules, 2009

1. Short title and commencement. -

(1)These rules may be called the Uttar Pradesh Civil Procedure Alternative Dispute Resolution Rules, 2009.
(2)They shall come into force from the date of their publication in the Official Gazette.