Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(2)(a) in Maharashtra Keeping and Movement of Cattle In Urban Areas (Control) Act, 1976

(a)if it is the first offence under clause (a) of sub-section (1), may,