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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(t) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(t)"option grantee" means an employee having a right but not an obligation to exercise an option in pursuance of ESOS;