Section 57(2)(b) in The Gas Cylinders Rules, 2004

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Union of India - Subsection

Section 57(2)(b) in The Gas Cylinders Rules, 2004

(b)where the license is suspended or cancelled by the Central Government, if the Government considers that in the public interest or in the interest of the security of the State such opportunity should not be given.

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Union of India - Subsection

Section 57(2)(b) in The Gas Cylinders Rules, 2004