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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5) in The Orissa Communal Offenders (Conditions of Detention) Order, 1995

(5)Friends and relatives may be permitted to send through posts not more than twelve books to each detenu in a week and as many periodicals as desired by detenu subject to strict censorship and subject to the provisions of Sub-clause (3) above.