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[Cites 2, Cited by 2]

Himachal Pradesh High Court

Mela Ram vs . State Of H.P. And Others on 25 November, 2022

Bench: Sabina, Sushil Kukreja

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Mela Ram Vs. State of H.P. and others CWP No.4703 of 2022 25.11.2022 Present: Mr. Hirdya Ram, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents/State.

CMP No. 16490 of 2022 Heard. Application has not been opposed and is accordingly allowed. Amended memo of parties is taken on record.

CWP No. 4703 of 2022 and CMP No. 9351 of 2021 Learned counsel for the respondents-State seeks time to file reply.

List again on 30.12.2022.

In the meantime, interim order dated 15.07.2022 is modified to the extent that the result of the post in question be declared. However, any appointment made in pursuance thereto would be subject to the final out come of the writ petition.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Khem Chand Vs. State of H.P. and others .

CWP No.6789 of 2022

25.11.2022 Present: Mr. Ajay Kumar Chauhan, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 1 to 3/State.

Notice issued to respondents No. 4 and 5 have been received back unserved. Let fresh notices be issued to respondents No. 4 and 5 for 03.01.2023 on doing the needful within one week.

Interim order to continue.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Kanwar Tanmay Vs. State of H.P. .

CWP No.7067 of 2022

25.11.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondent/State.

Learned counsel for the respondent-State submits that reply has already been filed in the Office. However, the same is not available on record. Registry is directed to trace the same and place it on record, if in order.

List again on 30.12.2022.

Interim order to continue.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS M/s Skyligh Man Power and Hospitality Services Vs. The commissioner, .

State Tax and Excise and others CWP No.7273 of 2022 25.11.2022 Present: Mr. Vishal Mohan, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents-State.



                             Learned
                             r           to
                                       Senior   Additional       Advocate

submits that reply will be filed during the course of the day.

General List again on 14.12.2022.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Sushant Singh and Ors Vs. HP State Industrial Development Crop. Ltd.

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&Anr.

CWP No.6183 of 2022

25.11.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.

Mr.Mehar Chand, Advocate, for respondent No.1. Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate for respondent No.2.

rejoinder.

r to Learned counsel for the petitioner seeks time to file List again on 30.11.2022.

Interim order to continue.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Sunil Chauhan Vs. State of H.P. and others .

CWP No.5574 of 2022

25.11.2022 Present: Mr. Kush Sharma, Advocate, for the petitioner.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents/State.

Learned counsel for the petitioner requests for an adjournment. r As request, list after four weeks.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Ram Dei Vs. State of H.P. and others .

CWP No.4072 of 2022

25.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner. Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.1 to 4.

Learned Deputy Advocate General submits that reply has already been filed in the Office on 23.11.2022.

However, the same is not available on record. Registry is directed to trace the same and place it on record, if in order.

List again on 07.12.2022.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Dr. Umesh Kumar Vs. State of H.P. and another .

CWP No.3841 of 2022

25.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner. Mr. Anil Jaswal, Additional Advocate General, for respondents-State.

List after one week.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Sunita Devi Vs. State Bank of India and Ors.

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CWP No.3605 of 2022

25.11.2022 Present: Mr. Ganesh Sharma, Advocate for the petitioner.

Mr. Arvind Sharma, Advocate for the respondents.

Learned counsel for the respondents submits that reply will be filed in the Office during the Course of the day.

List again on 06.01.2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Prinyanka Devi Vs. State of H.P. and others .

CWP No.3562 of 2022

25.11.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional General, for respondents No.1 to 8-State..

Learned Additional Advocate General seeks time to file reply.

List again on 06.01.2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Dule Ram Vs. State of H.P. and others .

CWP No.3554 of 2022

25.11.2022 Present: Mr. H.K.Paul, Advocate, for the petitioner.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents-State.

Learned Deputy Advocate General submits that reply has already been filed in the Office yesterday.

However, the same is not available on record. Registry is directed to trace the same and place it on record, if in order.

List again on 12.04.2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Virender Kumar Vs. HP State Consumer Dispute Redressal Commission .

CWP No.2691 of 2022

25.11.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1 .

Admit.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Paras Ram Vs. State of H.P. and others .

CWP No.1958 of 2022

25.11.2022 Present: Mr. Karan Singh Parmar, Advocate, for the petitioner.

Mr. Anil Jawal, Additional Advocate General, for respondents-State.

Ms. Madhurika Sekhon, Advocate, for respondent No. 6.

Learned counsel for respondent No.6 seeks time to file reply.

List again on 06.01.2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS State of H.P. and others vs Gian Chand .

CWP No.1641 of 2022

25.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners/State.

Mr. Vijay Kaundal, Advocate for the respondent.

Learned counsel for the respondent seeks time to file reply.

r to List again on 12.04.2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS State of H.P. and others vs Kaul Singh .

CWP No.1642 of 2022

25.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners/State Mr. Vijay Kaundal, Advocate for the respondent.

Learned Additional Advocate General seeks time to file reply.

List again on 12.04.2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Pragya Sharma Vs. Atal Meduical & Reasearch University and Ors.

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CWP No.1399 of 2022

25.11.2022 Present: Mr. Adarsh K Vashista, Advocate for the petitioner.

Mr. Dinesh Thakur, Advocate, for respondent No.1 Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 3 and 4-State list after one week.

At the request of learned counsel for the petitioner, ( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Harpal Singh Vs. HRTC and others .

CWP No.1305 of 2022

25.11.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.

Mr. Ajeet Singh Saklani, Advocate, for the respondents.

Admit.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Rajesh Kumar Vs. Suresh Kumar and anr.

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CWP No.1246 of 2022

25.11.2022 Present: Mr. Vivek Singh Attri, Advocate for the petitioner.

Mr. Shyam Singh Chauhan, Advocate for respondent No.1.

Learned counsel for the petitioner requests for an adjournment. r As requested, list again on 12.04.2023.

Interim order dated 16.03.2022 to continue.

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( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Om Chand and Ors Vs. State of H.P. & Ors .

CWP No.1223 of 2022

25.11.2022 Present: Ms. Babita Chauhan, Advocate on behalf fo Mr. A.K.Gupta, Advocate, for the petitioners. Mr. Ashwani Sharma, Additional Advocate General, for respondents No./1 to 4/State.

Mr. Praveen Chauhan, Advocate on behalf of Mr. Tek Chand Sharma, Advocate for respondent No.5 Admit.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Sarika & ors Vs. State of H.P. & Ors.

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CWP No.1221 of 2022

25.11.2022 Present: Mr. Tejasvi Dogra, Advocate, for the petitioners.

Mr. Ajay Vaidya, Senior Additional Advocate General for respondents No. 1, 2 and 5-State.

Mr. Mohar Singh, Advocate on behalf of Mr. Nimish Gupta, Advocate for t respondent No.3.

Learned counsel for the petitioner seeks time to file rejoinder.

List again on 12.04.2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS .

Ashok Kumar Vs HRTC a/w connected matters CWP No.870 of 2022 a/w CWP No. 885,1330 and 1331 of 2022 25.11.2022 Present: Mr. Mehar Chand Thakur Advocate, for the petitioner(s).

Mr. Vikas Rajput, Advocate, for the respondents.

file reply(s).

Learned counsel for the respondents seeks time to List again on 12.04.2023.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Ram Lal Vs. State of H.P and Ors.

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CWP No.630 of 2022

25.11.2022 Present: Mr. Devinder K. Sharma, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 1 to 4/State.

Mr. Surinder Saklani, Advocate for respondent No.5.

Admit.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Kanwar Tanmay Vs. State of H.P. .

CWP No.7067 of 2022

25.11.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondent/State.

Learned counsel for the respondent-State submits that reply has already been filed in the Office. However, the same is not available on record. Registry is directed to trace the same and place it on record, if in order.

List again on 30.12.2022.

Interim order to continue.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Rakesh Bhatti Vs. State of H.P and Ors.

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CWP No.634 of 2022

25.11.2022 Present: Mr. Devinder K. Sharma, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 1 to 4/State.

Mr. Surinder Saklani, Advocate for respondent No.5.

Admit.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Rajesh Bhatti Vs. State of H.P and Ors.

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CWP No.631 of 2022

25.11.2022 Present: Mr. Devinder K. Sharma, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 1 to 4/State.

Mr. Surinder Saklani, Advocate for respondent No.5.

Admit.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Suresh Kumar Vs. State of H.P and Ors.

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CWP No.1791 of 2022

25.11.2022 Present: Mr. Surinder Saklani, Advocate for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondentsNo.1 to 4.

Admit.

r ( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Pawan Kumar Vs. State of H.P and Ors.

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CWP No.633 of 2022

25.11.2022 Present: Mr. Devinder K. Sharma, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 1 to 4/State.

Mr. Surinder Saklani, Advocate for respondent No.5.

Admit.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS Ravinder Kumar Barwal Vs. State of H.P and Ors.

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Review Petition No.103 of 2022 25.11.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for the respondents.

Learned Additional Advocate General requests for more time to enable him to seek instructions.

List again on 22.12.2022.

( Sabina ) Judge ( Sushil Kukreja ) Judge November 25, 2022 (Subash/gaurav) ::: Downloaded on - 25/11/2022 20:34:59 :::CIS .

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