Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 44D in The Prevention of Food Adulteration Rules, 1955 44D. [ Restriction on sale of Carbia Callosa and Honey dew. [Inserted by G.S.R. 205, dated 13th February, 1974 (w.e.f. 23-2-1975).] - Carbia Callosa and Honey dew shall be sold only in sealed containers bearing Agmark seal.]
