Section 4(2)(ii) in The U.P. State Government Servants Confirmation Rules, 1991

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(ii) in The U.P. State Government Servants Confirmation Rules, 1991

(ii)subject to the fulfilment of the conditions of confirmation laid down in the relevant service rules, or executive instructions issued by Government, as the case may be;

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State of Uttar Pradesh - Subsection

Section 4(2)(ii) in The U.P. State Government Servants Confirmation Rules, 1991