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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Uttarakhand - Subsection

Section 31(1)(e) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(e)to finalize long term perspective plan, annual plan and budget, and to direct the affairs of the co-operative in accordance with the plan and budget approved by the general body;