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State of Bihar - Section

Section 21 in Rules under the Pharmacy Act, 1948

21.

Three members of the Council (other than the President and the Vice-President) shall be elected as members of the Executive Committee under Section 27 by the members of the Council at a meeting of the Council to be presided over by the President of the Council. It may be the same meeting at which the President is elected and is present, or a subsequent meeting, as may be convenient.