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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Daman and Diu - Subsection

Section 36(4) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(4)The accounts of the Authority and the audit report shall, as soon as possible, be submitted to the appropriate Government for laying before the Parliament.