Bombay High Court
Google Asia Commerce Pte. Ltd vs Ots E-Solutions Pvt. Ltd. And 2 Ors on 7 January, 2019
Author: G.S. Patel
Bench: G.S. Patel
P1-CHSCD995-18.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
CHAMBER SUMMONS NO. 995 OF 2018
IN
COMMERCIAL SUMMARY SUIT NO. 579 OF 2018
WITH
SUMMONS FOR JUDGMENT NO. 95 OF 2018
Google Asia Commerce Pte Ltd ...Plaintif
Versus
Ots E-Solutions Pvt Ltd & Ors ...Defendants
Ms Epsita Chatterjee, I/b Dholakia Law Associates, for the Plaintiff.
CORAM: G.S. PATEL, J
DATED: 7th January 2019
PC:-
1.Not on board. Mentioned. Taken on board.
2. The reference to "Chamber Summons (L) No. 770 of 2018"
in the order dated 4th December 2018 shall be corrected to read "Chamber Summons (L) No. 1770 of 2018".Page 1 of 2
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3. Time to file and serve Affidavit in Reply is extended till 11th January 2019.
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