Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 25B in Rajasthan Motor Vehicles Taxation Rules, 1951 25B. [X X X] [Rule 25B deleted by Dated 27-03-99 Published in Rajasthan Gazette, dated 27-03-1999, page 250]
