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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(a) in THE ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION (ABSORPTION OF EMPLOYEES INTO GOVERNMENT SERVICE) ACT, 2019

(a)“APSRTC” means the Andhra Pradesh State Road Transport Corporation established under section 3 of The Road Transport Corporations Act, 1950(Act No.64 of 1950);