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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(3)(f) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(f)The applicants entitled for type V and above accommodation shall also be eligible to apply for accommodation below their entitlement subject to the condition that such accommodation shall not be below type IV Special accommodation: