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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1)(a) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(a)transfers by way of sale or otherwise any land appurtenant to a building and such land was originally shown as common areas and facilities such as park, open space, pathways, circulation areas, etc. in the plan approved by the prescribed sanctioning authority, or