Calcutta High Court
C I T Jalpaiguri W.B vs Smt. Manju Devi Berlia on 10 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Sudip Ahluwalia
ORDER SHEET
ITA 63/2000
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction [Income Tax]
ORIGINAL SIDE
C I T JALPAIGURI W.B.
Versus
SMT. MANJU DEVI BERLIA.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA
Date : 10th June, 2014.
Appearance :
Mr.S.N. Dutta, Advocate
for the appellant.
The Court : A Rule, it appears, was issued on 1st March, 2000 calling upon
the respondent/assessee to show-cause why the appeal be not admitted. There is
nothing before us to show any further development with regard thereto. The department is directed to furnish a comprehensive report together with evidence. Let the matter be listed after three weeks under the heading "Report from the Department".
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) sd/