Section 11(1)(iv) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1)(iv) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(iv)A survey plan of the land under the colony on a scale of 1" to 1 feet showing the spot levels at a distance of 100 feet and where necessary, contour plans. The survey will also show the boundaries and dimension of the said land, the location of streets, buildings and premises within a distance of at least 100 feet of the said land and existing means of access to it from existing roads.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Haryana - Subsection

Section 11(1)(iv) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965