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Bombay High Court

Matoshree Mathadi Kamgar Sahakari ... vs The State Of Maharashtra Thru The Prin. ... on 4 November, 2019

Bench: Ranjit More, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         WRIT PETITION STAMP NO. 15097 OF 2019

 Annasaheb Patil Mathadi Kamgar Co-op. Credit    ....Petitioner
 Soc. Ltd. And Ors
             V/S
 The State Of Maharashtra And Ors             ....Respondent

WITH WRIT PETITION NO. 9890 OF 2019 Matoshree Mathadi Kamgar Sahakari ....Petitioner Pathsansthan Mariyadit Thru Chairman Shri. Pandurang B Kadam V/S The State Of Maharashtra Thru The Prin. ....Respondent Secretary , Industry Energy And Ors WITH WRIT PETITION NO. 5427 OF 2019 Shivsagar Kamgar Co-op. Credit Soc. Ltd. And ....Petitioner Ors V/S The State Of Maharashtra Thru Secretary, ....Respondent Industry , Energy And Labour Dept. And Ors WITH WRIT PETITION NO. 9891 OF 2019 Raiyeshwar Mathadi Kamgar Sahakari Pathpedi ....Petitioner Mariyadit Thru Secretaryt, Shri. S T Kantahale V/S Page 1/3 ::: Uploaded on - 04/11/2019 ::: Downloaded on - 05/11/2019 02:12:10 ::: The State Of Maharashtra Thru Tht Prin. ....Respondent Secretary, Industry And Energy Dept. And Ors WITH WRIT PETITION NO. 8326 OF 2019 Mathadi Kamgar Sevakanchi Sahakari ....Petitioner Patsanstha Marya. Through Narayan K. Pote And Ors V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 4663 OF 2019 Sai Suraksha Rakshak Employees Co-op. Credit ....Petitioner Soc. Ltd. Thru Chairman And Ors V/S The State Of Maharashtra Thru The Ministry Of ....Respondent Industries, Energy And Labour And Anr WITH WRIT PETITION NO. 1257 OF 2019 Samartha Suraksha Rakash Co-op. Soc. Ltd. ....Petitioner Thru Chairman And Ors V/S The State Of Maharashtra Thru Secretary, ....Respondent Industry And Energy Labour Dept. And Anr WITH WRIT PETITION NO. 9452 OF 2019 Ajit Shramik Mathadi Hamal Kamgar Sevak Sahakari Pat Sanstha Maryadit Thru Chairman R Page 2/3 ::: Uploaded on - 04/11/2019 ::: Downloaded on - 05/11/2019 02:12:10 ::: M Pawar V/S The State Of Maharashtra And Anr ....Respondent Mr.Laxman Shivajirao Deshmukh for Petitioners in WPST.No.15097/2019 and W.P.No.5427/2019. Mr.Uday Warunjikar for the Petitioner in W.P.No.1257/2019. Mr.F.T.Bukhari for the Petitioner in W.P.No.4663/2019. Mr.Rameshwar N.Gite for the Petitioner in W.P.No.8326/2019. Mr.Vaibhav R.Gaikwad for the Petitioner in W.P.No.9452/2019.

Mr.Vishwanath Patil i/by. Ahya Kewal Bharatkumar for the Petitioners in W.P.Nos.9890/2019 and 9891/2019. Ms.G.U.Shinde - AGP for the State. Mr.Kamlesh Ghumre for R.Nos.2,3,5,7,9,10,11,12,13,16,and 17 in W.P.St.No.15097/2019, R.Nos. 2 to 11 in W.P.No.5427/2019, R.No.3 in W.P.No.9890/2019 and 9891/2019.

Mr.Milan Topkar for R.No.2 in W.P.Nos.1257/2019, 4663/2019 CORAM : RANJIT MORE. & M. S. KARNIK, JJ DATE : 4th November, 2019 P.C. :

Stand over to 21/11/2019 ( FOR REGISTRAR JUDICIAL - I ) ....Petitioner Page 3/3 ::: Uploaded on - 04/11/2019 ::: Downloaded on - 05/11/2019 02:12:10 :::