Section 7 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004
7. Constitution of a Sports Association.
(1)Every Sports Association shall be governed by its Constitution including he bye-laws framed in accordance with the provisions of the Ordinance.(2)Sports Associations shall not include any objective which involves any activity other than those related to Shorts and its promotion.(3)The Registrar may prescribe model Bye-laws to be followed by the Sports Associations.Chapter-IV Inquiry and Disqualifications
