Section 2(3) in The Punjab Debtors' Protection Act, 1936
(3)[ "Co-operative Society" means a Society registered under the provisions of Co-operative Societies Act 1912.] [Substituted for the words 'the Central Legislature' by ibid. The words 'the Central Legislature' had been substituted for 'the Indian Legislature' by the Government of India (Adaptation of Indian Laws) Order, 1937.]
