Supreme Court - Daily Orders
Racha Narender Babu vs Union Of India on 12 October, 2018
Bench: Uday Umesh Lalit, K.M. Joseph
ITEM NO.27 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1234/2018
RACHA NARENDER BABU & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(Office report for directions)
Date : 12-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Biju P Raman, AOR
For Respondent(s) Mr. Anil Soni, Adv.
Mr. Harish Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
We have heard the learned counsel. In our considered view, the matter is fully covered by the decision of this Court in Orissa Lift Irrigation Corp.Ltd. vs Rabi Sankar Patro (2018) 1 SCC 468.
The Writ Petition is , therefore, dismissed. Pending applications, if any, shall also stand disposed of.
Signature Not Verified (Indu Marwah) (Suman Jain) Digitally signed by BALA PARVATHI Date: 2018.10.13 Court Master Branch Officer 11:31:15 IST Reason: