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Supreme Court - Daily Orders

Racha Narender Babu vs Union Of India on 12 October, 2018

Bench: Uday Umesh Lalit, K.M. Joseph

     ITEM NO.27                            COURT NO.9                 SECTION X

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)               No(s).1234/2018

     RACHA NARENDER BABU & ORS.                                        Petitioner(s)

                                                  VERSUS

     UNION OF INDIA & ORS.                                             Respondent(s)
     (Office report for directions)


     Date : 12-10-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT
                           HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)               Mr. Biju P Raman, AOR

     For Respondent(s)                Mr. Anil Soni, Adv.
                                      Mr. Harish Pandey, AOR


                            UPON hearing the counsel the Court made the following
                                               O R D E R

We have heard the learned counsel. In our considered view, the matter is fully covered by the decision of this Court in Orissa Lift Irrigation Corp.Ltd. vs Rabi Sankar Patro (2018) 1 SCC 468.

The Writ Petition is , therefore, dismissed. Pending applications, if any, shall also stand disposed of.

Signature Not Verified (Indu Marwah) (Suman Jain) Digitally signed by BALA PARVATHI Date: 2018.10.13 Court Master Branch Officer 11:31:15 IST Reason: