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State of Tripura - Section

Section 97 in The Tripura Co-operative Societies Rules, 1976

97. Appoint, qualifications and powers and functions of a Sales Officer under Section 133.

- A co-operative land development bank may, from time to time, by a resolution of its committee, appoint any of its officers or any other person as a Sale Officer, with the approval of the State Government, for the purpose of effecting sale of mortgaged property under Section 133. Such sales officer shall exercise the same powers and functions as are conferred upon a Recovery Officer and a Sales Officer under these Rules.