Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(5) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006 (5)Any non-biodegradable garbage or non-biodegradable material seized under this section, shall be disposed of in the prescribed manner.
