Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Tamilnadu - Subsection Section 53(3) in The Coimbatore City Municipal Corporation Act, 1981 (3)No person shall be entitled to be registered in the electoral roll for more than one division or in the electoral roll for any division in more than one place.
