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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(5) in Regulations of the Tamil Nadu Agricultural University

(5)The Comptroller shall arrange for the maintenance of separate accounts for various amount that do not pertain to the University, viz., scholarships received from outside authorities, funds relating to extra-curricular activities of the students, etc. Fie shall, with the approval of the Vice-Chancellor, authorise any employee of the University to maintain the said accounts.