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Jharkhand High Court

Mr. Prakash Chandra vs 8/27.07.2021 The Present Writ Petition ... on 27 July, 2021

Author: Rajesh Shankar

Bench: Rajesh Shankar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(C) No. 4834 of 2019
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR

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         For the Petitioners     : Mr. Prakash Chandra, Advocate
         For the Respondents     :
                                 -----

08/27.07.2021        The present writ petition is taken up today through Video
         conferencing.

Put up this case after three weeks, awaiting service report of the notice issued to the respondent nos. 1 to 3 under registered cover with A/D. (Rajesh Shankar, J.) Manish