Jharkhand High Court
Mr. Prakash Chandra vs 8/27.07.2021 The Present Writ Petition ... on 27 July, 2021
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 4834 of 2019
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioners : Mr. Prakash Chandra, Advocate
For the Respondents :
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08/27.07.2021 The present writ petition is taken up today through Video
conferencing.
Put up this case after three weeks, awaiting service report of the notice issued to the respondent nos. 1 to 3 under registered cover with A/D. (Rajesh Shankar, J.) Manish