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[Cites 0, Cited by 0] [Section 255] [Entire Act]

State of Goa - Subsection

Section 255(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(2)Notwithstanding the above provisions, the parties may by mutual consent agree that the management of the inheritance and the functions of the head of the family be discharged by any other person.