Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Sh. Jagbir Rathore vs . Sandeep Kumar Mehta on 1 May, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sh. Jagbir Rathore vs. Sandeep Kumar Mehta .

Cr.MP (M) No.1023 of 2023 01.05.2023 Present Ms. Deeksha Thakur, Advocate, for the applicant.

Notice be issued to the non-applicant- respondent, returnable within a period of four weeks, on taking steps within one week.

                          r              to                     (Sandeep Sharma)

                                                                     Judge
                May 01,2023
                 (shankar)








                                                      ::: Downloaded on - 01/05/2023 20:59:45 :::CIS