Himachal Pradesh High Court
Sh. Jagbir Rathore vs . Sandeep Kumar Mehta on 1 May, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sh. Jagbir Rathore vs. Sandeep Kumar Mehta .
Cr.MP (M) No.1023 of 2023 01.05.2023 Present Ms. Deeksha Thakur, Advocate, for the applicant.
Notice be issued to the non-applicant- respondent, returnable within a period of four weeks, on taking steps within one week.
r to (Sandeep Sharma)
Judge
May 01,2023
(shankar)
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