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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(6)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)the price or value of the assets or securities bought or sold or leased or proposed to be bought or sold or leased and if leased or proposed to be leased, value of the lease;