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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(2)The Chairman of the Committee by a general order may extend the period of submission of applications by 15 days. Applications which are submitted after the prescribed or extended time, as the case may be, shall not be taken into consideration.