Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act] Union of India - Subsection Section 335(1)(b) in The Companies Act, 2013 (b)any sale held, without leave of the Tribunal of any of the properties or effects of the company, after such commencement,