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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(1)(e) in Transfer of Property Act, 1977

(e)between the date of the contract of sale and the delivery of the property, to take as much care of the property and all documents of title relating thereto which are in his possession as an owner of ordinary prudence would take of such property and documents ;