Section 24(2)(b) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(b) in The U.P. Electricity Reforms Act, 1999

(b)the factors which would encourage efficiency, economical use of the resources, good performance, optimum investments, observance of the conditions of the licence and other matters which the Commission may consider appropriate for the purposes of this Act; and

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State of Uttar Pradesh - Subsection

Section 24(2)(b) in The U.P. Electricity Reforms Act, 1999