Rajasthan High Court - Jaipur
Pr Commissioner Of Income Tax (Central) vs Roshan Lal Sancheti on 26 February, 2019
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Review No. 3/2019
Pr Commissioner Of Income Tax (Central)
----Petitioner
Versus
Roshan Lal Sancheti
----Respondent
For Petitioner(s) : Mr. Praful Khurana for Mr. Sanjay Jhanwar HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 26/02/2019 For the reasons mentioned in the application, the application seeking amendment is allowed.
The amended review petition is taken on record.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J RS/Ashu/31 (Downloaded on 06/06/2021 at 02:55:07 AM) Powered by TCPDF (www.tcpdf.org)