Supreme Court - Daily Orders
Mamata Mohanty vs High Court Of Judicature Of Orissa on 13 December, 2018
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.804 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) NO(S)…………………../2018
DIARY NO(S). 46697/2018
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 10-12-2018
IN WP(C) NO. 17522/2018 PASSED BY THE HIGH COURT OF ORISSA AT
CUTTACK)
MAMATA MOHANTY & ORS. PETITIONER(S)
VERSUS
HIGH COURT OF JUDICATURE OF ORISSA & ORS. RESPONDENT(S)
Date : 13-12-2018 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. S.K. Patri, Adv. (Mentioned by)
Mr. T.K. Samantray, Adv.
Mr. Robin Khokar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter tomorrow i.e. 14th December, 2018 before the appropriate Bench along with connected matters, if any.
[VINOD LAKHINA] [ANAND PRAKASH]
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
VINOD LAKHINA
Date: 2018.12.13
17:20:58 IST
Reason: