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[Cites 0, Cited by 0] [Section 75] [Entire Act]

British India - Subsection

Section 75(5) in The Northern India Canal And Drainage Act, 1873

(5)generally to carry out the provisions of this Act. The State Government may from time to time alter or cancel any rules so made. Publication of rules. Such rules, alterations and cancelments shall be published in the Official Gazette, and shall thereupon have the force of law.