Section 27(2)(c) in The Ganesh Flour Mills Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(c)the manner in which the monies in any provident fund or other fund referred to in sub-section (2) of section 13 shall be dealt with;

Legal Document View