Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 48(1)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(1)(l) in The Border Security Force Act, 1968

(l)stoppage of pay and allowances until any proved loss or damage occasioned by the offence for which he is convicted is made good.