Punjab-Haryana High Court
Jagtar Singh vs State Of Punjab on 22 August, 2019
Author: Amol Rattan Singh
Bench: Amol Rattan Singh
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA
AT CHANDIGARH
Crl. Misc. No.M-27950 of 2019
Date of decision: 22.08.2019
Jagtar Singh ...Petitioner
Versus
State of Punjab ...Respondent
CORAM: HON'BLE MR. JUSTICE AMOL RATTAN SINGH
Present:- Mr. Gurpal Singh Sandhu, Advocate, for the petitioner.
Mr. APS Gill, DAG, Punjab
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Amol Rattan Singh, J. (Oral)
For detailed orders, see order of even date passed in Crl. Misc. No.M-9821 of 2019 titled as Harpreet Singh v. State of Punjab.
22.08.2019 (Amol Rattan Singh) vcgarg Judge
Whether reasoned/speaking: Yes Whether reportable: No 1 of 1 ::: Downloaded on - 01-09-2019 02:18:24 :::