Section 51(2)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

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Section 51(2)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(a)initial and periodical test and examination under regulations 41 and 47, for-

(i)winches, derricks and their accessory gear in Form III;

(ii)cranes or hoists and their accessory gear in Form IV;