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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(2) in The Orissa Co-operative Societies Rules, 1965

(2)The fee shall be payable by the Society within such period after the completion of its audit as the [Government] [Substituted vide Orissa Gazette Extraordinary No 500, Dated 23.4.1997.] may direct.