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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(12) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(12)He shall perform such other duties whether incidental to the power and functions or not, as may be requisite in order to further the object of the University or as per the directions of State Government, State Council as may be conferred or imposed on him by the Statutes, Regulations or by the Vice-Chancellor.