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[Cites 0, Cited by 0] [Section 138(3)] [Section 138] [Entire Act]

State of Uttarakhand - Subsection

Section 138(3)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)the cash in hand and the balances with the banks and the book value or market value of securities under general funds, whichever is less; and