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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 6 January, 2020

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

HIGH COURT OF MADHYA PRADESH COMP Nos.3/10 & 4/10 Indore, Dated : 6.1.2020 Parties through their counsel.

List along with COMP No.9/2011.

(Prakash Shrivastava) Judge Digitally signed by Trilok Singh Savner Date: 06/01/2020 18:07:05