Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 6 January, 2020
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
HIGH COURT OF MADHYA PRADESH COMP Nos.3/10 & 4/10 Indore, Dated : 6.1.2020 Parties through their counsel.
List along with COMP No.9/2011.
(Prakash Shrivastava) Judge Digitally signed by Trilok Singh Savner Date: 06/01/2020 18:07:05