Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Himachal Pradesh High Court

Charanjit Singh And Ors. vs . Lac And Ors. on 14 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Charanjit Singh and ors. Vs. LAC and ors.

RFA No. 348 of 2014 a/w .

RFA Nos. 349 and 350 of 2014 14.11.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.

Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General, for the respondents-State.

At the request of learned counsel for the petitioner, list on 21.11.2022.r to ( Satyen Vaidya ) Judge 14th November, 2022 (sushma) ::: Downloaded on - 14/11/2022 20:34:11 :::CIS