Himachal Pradesh High Court
Charanjit Singh And Ors. vs . Lac And Ors. on 14 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Charanjit Singh and ors. Vs. LAC and ors.
RFA No. 348 of 2014 a/w .
RFA Nos. 349 and 350 of 2014 14.11.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General, for the respondents-State.
At the request of learned counsel for the petitioner, list on 21.11.2022.r to ( Satyen Vaidya ) Judge 14th November, 2022 (sushma) ::: Downloaded on - 14/11/2022 20:34:11 :::CIS