Section 2 in The National Commission For Safai Karamcharis Act, 1993
2. Definitions . - In this Act, unless the context otherwise requires,-
(a)"Chairperson" means the Chairperson of the Commission;(b)"Commission" means the National Commission for Safai Karamcharis constituted under section 3;(c)"Member" means a Member of the Commission;(d)"prescribed" means prescribed by rules made under this Act;(e)"Safai Karamchari" means a person engaged in, or employed for, manually carrying human excreta or any sanitation work;(f)"Vice-Chairperson" means the Vice-Chairperson of the Commission.
