Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 5 in Andhra Pradesh Propagation of other religion in the places of worship or prayer (Prohibition) Act, 2007 5. Repeal of ordinance No. 3 of 2007. - The Andhra Pradesh propagation of other religion in the places of worship or prayer (Prohibition) Ordinance, 2007 is hereby repealed.
