Section 114(2)(k) in Gold (Control) Act, 1968

[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

(k)[ any other matter which is required to be, or may be, prescribed.] [Relettered by Act 26 of 1969, Section 14 (w.e.f. 3-7-1969).]

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