Jammu & Kashmir High Court
Ina Dhar Through Vishal Dhar vs State Through Secretary Home ... on 10 July, 2020
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Serial No. 8 & 9
Daily Supply. List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing at Srinagar)
CM No. 3066/2020 in
OWP No. 700/2018
CM No. 3065/2020 in
OWP No. 700/2018
Ina Dhar Through Vishal Dhar
Petitioner(s)/ Appellant(s)
Through: -
Mr. Sumir Pandita Advocate.
V/s
State through Secretary Home Department and Ors.
.....Respondent(s)
Through: -
CORAM:
Hon'ble Mr Justice Javed Iqbal Wani, Judge.
ORDER
10.07.2020 CM No. 3066/2020 This is an application seeking withdrawal of the case. Having regard to the contents of the application, same is allowed and OWP No. 700/2018 is dismissed as withdrawn.
CM No. 3066/2020 disposed of along with all connected CM(s).
(Javed Iqbal Wani) Judge Srinagar July10th, 2020 "Ishaq"