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Jammu & Kashmir High Court

Ina Dhar Through Vishal Dhar vs State Through Secretary Home ... on 10 July, 2020

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                          Serial No. 8 & 9
                                                                         Daily Supply. List

                 HIGH COURT OF JAMMU AND KASHMIR
                            AT JAMMU
                       (Through Video Conferencing at Srinagar)

                                                            CM No. 3066/2020 in
                                                             OWP No. 700/2018
                                                            CM No. 3065/2020 in
                                                             OWP No. 700/2018


Ina Dhar Through Vishal Dhar
                                                        Petitioner(s)/ Appellant(s)
                                     Through: -
                             Mr. Sumir Pandita Advocate.


                                  V/s
State through Secretary Home Department and Ors.
                                                                  .....Respondent(s)
                                     Through: -



CORAM:

Hon'ble Mr Justice Javed Iqbal Wani, Judge.
                                      ORDER

10.07.2020 CM No. 3066/2020 This is an application seeking withdrawal of the case. Having regard to the contents of the application, same is allowed and OWP No. 700/2018 is dismissed as withdrawn.

CM No. 3066/2020 disposed of along with all connected CM(s).

(Javed Iqbal Wani) Judge Srinagar July10th, 2020 "Ishaq"